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Umesh Nishad vs State Of U.P. & Others
2012 Latest Caselaw 226 ALL

Citation : 2012 Latest Caselaw 226 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Umesh Nishad vs State Of U.P. & Others on 12 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 1409 of 2012
 

 
Petitioner :- Umesh Nishad
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ranjeet Asthana
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

CORRECTION APPLICATION

Allowed

In fifth line of the order dated 10.01.2012 in place of word 'Superintending' it be read as 'Executive'. In 7th line of the said order in place of date '23.4.2011' it be read as '23.12.2011'; in 8th line in place of 'Executive' it be read as 'Superintending' and in 13th line in place of date '23.4.2011' it be read as '23.12.2011'

Order Date :- 12.4.2012

SRY

 

 

 
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