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Rajendra Kumar Gupta vs State Of U.P. & Another
2012 Latest Caselaw 22 ALL

Citation : 2012 Latest Caselaw 22 ALL
Judgement Date : 6 April, 2012

Allahabad High Court
Rajendra Kumar Gupta vs State Of U.P. & Another on 6 April, 2012
Bench: Ravindra Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- APPLICATION U/S 482 No. - 13742 of 2008
 

 
Petitioner :- Rajendra Kumar Gupta
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- G.S. Hajela,Pankaj K. Shukla,V.P. Rai
 
Respondent Counsel :- Govt. Advocate,Anil Raghav,V.P.Gupta
 

 
Hon'ble Ravindra Singh,J.

The learned counsel for the applicant is not present. Sri V.P. Gupta, learned counsel for the respondent is present.

List peremptorily on 27.4.2012.

Order Date :- 6.4.2012

N.A.

 

 

 
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