Shiv Kumar vs State Of U.P.
2012 Latest Caselaw 215 ALL

Citation : 2012 Latest Caselaw 215 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Shiv Kumar vs State Of U.P. on 12 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1677 of 2012
 

 
Petitioner :- Shiv Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Sri Akhilesh Kumar Singh, Advocate on behalf of learned counsel for the applicant has made a request for adjournment.

List in next cause list.

Order Date :- 12.4.2012

A.Nigam

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