Nagar Nigam Aligarh vs Aslam And Others
2012 Latest Caselaw 212 ALL

Citation : 2012 Latest Caselaw 212 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Nagar Nigam Aligarh vs Aslam And Others on 12 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 311 of 2010
 

 
Petitioner :- Nagar Nigam Aligarh
 
Respondent :- Aslam And Others
 
Petitioner Counsel :- Manish Goyal
 
Respondent Counsel :- A.S.Jadon,G.S.D.Mishra
 

 
Hon'ble Rajes Kumar,J.

As prayed, two weeks time is allowed to file rejoinder affidavit.

List thereafter. Till the next date of listing, interim order shall continue.

Order Date :- 12.4.2012

Download the LatestLaws.com Mobile App