Ramjeet Yadav vs State Of U.P.
2012 Latest Caselaw 209 ALL

Citation : 2012 Latest Caselaw 209 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

Ramjeet Yadav vs State Of U.P. on 12 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2035 of 2012
 

 
Petitioner :- Ramjeet Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Raj Mani Dubey,Pratibha Agnihotri
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in Court and taken on record.

Learned counsel for the applicant prays for time for arguments.

List in next cause list.

Order Date :- 12.4.2012

A.Nigam

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