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Patala vs State Of U.P.
2012 Latest Caselaw 202 ALL

Citation : 2012 Latest Caselaw 202 ALL
Judgement Date : 12 April, 2012

Allahabad High Court
Patala vs State Of U.P. on 12 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1695 of 2012
 

 
Petitioner :- Patala
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashwani Kumar Singh,D.P.Singh,Girdhari Lal Shukla
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None present on behalf of the applicant to press this application.

List in next cause list. 

Order Date :- 12.4.2012

A.Nigam

 

 

 
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