United Chemicals Industries vs State Of U.P. And Others
2012 Latest Caselaw 200 ALL

Citation : 2012 Latest Caselaw 200 ALL
Judgement Date : 12 April, 2012

Allahabad High Court

United Chemicals Industries vs State Of U.P. And Others on 12 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 464 of 2010
 

 
Petitioner :- United Chemicals Industries
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kunwar Saksena
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

As prayed by Sri Kunwar Saksena, learned counsel for the petitioner, two weeks' time is granted to file rejoinder affidavit.

List after two weeks.

Interim order to continue till the next date of listing.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 12.4.2012

MK/

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