U.P.F.C., Kanpur And Another vs M/S Ranipur Handloom Processors ...
2012 Latest Caselaw 183 ALL

Citation : 2012 Latest Caselaw 183 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

U.P.F.C., Kanpur And Another vs M/S Ranipur Handloom Processors ... on 11 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 390 of 2000
 

 
Petitioner :- U.P.F.C., Kanpur And Another
 
Respondent :- M/S Ranipur Handloom Processors Pvt. Ltd., Jhansi
 
Petitioner Counsel :- H.R.Mishra
 
Respondent Counsel :- Punit Kumar Gupta,R.K.Jain
 

 
Hon'ble Rajes Kumar,J.

Sri Manish Goel, Advocate, filed his Vakalatnama on behalf of the respondent, the same may be placed on record.

List in the next cause list showing the name of Sri Manish Goel as counsel for the respondent.

Order Date :- 11.4.2012

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