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Shiv Kumar And (3) Ors. vs State Of U.P.
2012 Latest Caselaw 168 ALL

Citation : 2012 Latest Caselaw 168 ALL
Judgement Date : 11 April, 2012

Allahabad High Court
Shiv Kumar And (3) Ors. vs State Of U.P. on 11 April, 2012
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 
C.M.A. No.30689 of 2012: Application for recall.
 
In re:
 
Case :- CRIMINAL APPEAL No. - 931 of 2002
 

 
Petitioner :- Shiv Kumar And (3) Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Anil Kumar Pandey
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the apellants wants to withdraw this application, as it contains material errors.

Application is dismissed as withdrawn.

Order Date :- 11.4.2012

A.Nigam

 

 

 
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