State Of U.P. Thru. Prin Secy. & ... vs Satya Pal & Ors.
2012 Latest Caselaw 162 ALL

Citation : 2012 Latest Caselaw 162 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

State Of U.P. Thru. Prin Secy. & ... vs Satya Pal & Ors. on 11 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- REVIEW PETITION DEFECTIVE No. - 127 of 2012
 

 
Petitioner :- State Of U.P. Thru. Prin Secy. & Ors. (W.P.No.7230/2010 S/S)
 
Respondent :- Satya Pal & Ors.
 
Petitioner Counsel :- C.S.C.
 

 
Hon'ble Devendra Kumar Arora,J.

(C.M.A.No.32156 of 2012)

Issue notice.

Order Date :- 11.4.2012

Suresh/

Download the LatestLaws.com Mobile App