Smt Bastool And Anors. (Non State) vs Nagar Palika Nanpar And Ors
2012 Latest Caselaw 156 ALL

Citation : 2012 Latest Caselaw 156 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Smt Bastool And Anors. (Non State) vs Nagar Palika Nanpar And Ors on 11 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2326 of 1993
 

 
Petitioner :- Smt Bastool And Anors. (Non State)
 
Respondent :- Nagar Palika Nanpar And Ors
 
Petitioner Counsel :- Umesh Kumar Srivastava
 
Respondent Counsel :- C.S C
 

 
Hon'ble Devendra Kumar Arora,J.

As Sri H.P. Srivastava, learned counsel for the opposite parties is not preset, list this case in the next cause list.

Order Date :- 11.4.2012

Suresh/

Download the LatestLaws.com Mobile App