Arvind Kumar Mishra & Others vs Director Of Education & Others
2012 Latest Caselaw 152 ALL

Citation : 2012 Latest Caselaw 152 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Arvind Kumar Mishra & Others vs Director Of Education & Others on 11 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- SPECIAL APPEAL No. - 1599 of 2004
 

 
Petitioner :- Arvind Kumar Mishra & Others
 
Respondent :- Director Of Education & Others
 
Petitioner Counsel :- P.N. Tripathi,Ashok Khare
 
Respondent Counsel :- C.S.C.,T.N. Tiwari
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

This is an application praying for recall of the order dated 22.7.2011 by which the special appeal was dismissed for want of prosecution. The cause shown in the affidavit filed in support of the recall application is sufficient. The application is allowed. The order dated 22.7.2011 is recalled. The writ petition is restored to its original number.

List after two weeks.

Order Date :- 11.4.2012

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