Smt. Pappi @ Rajkumari vs Dharamveer @ Guddu
2012 Latest Caselaw 142 ALL

Citation : 2012 Latest Caselaw 142 ALL
Judgement Date : 11 April, 2012

Allahabad High Court

Smt. Pappi @ Rajkumari vs Dharamveer @ Guddu on 11 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL No. - 239 of 2006
 

 
Petitioner :- Smt. Pappi @ Rajkumari
 
Respondent :- Dharamveer @ Guddu
 
Petitioner Counsel :- V.S. Rajput,H.M. Srivastava
 
Respondent Counsel :- I.P. Singh,D.V. Singh
 

 
Hon'ble Rajes Kumar,J.

Put up this case on 23.4.2012 in Chamber at 4-30 p.m. Both husband and wife shall be present on the said date.

Order Date :- 11.4.2012

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