Mangal Yadav vs State Of U.P.
2012 Latest Caselaw 117 ALL

Citation : 2012 Latest Caselaw 117 ALL
Judgement Date : 10 April, 2012

Allahabad High Court

Mangal Yadav vs State Of U.P. on 10 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 5762 of 2011
 

 
Petitioner :- Mangal Yadav
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sandeep Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed by learned counsel for the applicant to pray for adjournment.

List on 17.4.2012. Final opportunity.

No further adjournment would be given.

Order Date :- 10.4.2012

A.Nigam

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