C/M A.S. Degree College And ... vs State Of U.P. And Others
2012 Latest Caselaw 1148 ALL

Citation : 2012 Latest Caselaw 1148 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

C/M A.S. Degree College And ... vs State Of U.P. And Others on 30 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 71190 of 2011
 

 
Petitioner :- C/M A.S. Degree College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.,Alok Tiwari,Anurag Khanna,Brajesh Shukla,Seemant Singh
 

 
Hon'ble V.K. Shukla,J.

List this case in the last week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 30.4.2012

SRY

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