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C/M Dugdheshwar Nath Vidyalaya ... vs State Of U.P. And Others
2012 Latest Caselaw 1147 ALL

Citation : 2012 Latest Caselaw 1147 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
C/M Dugdheshwar Nath Vidyalaya ... vs State Of U.P. And Others on 30 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 51335 of 2011
 

 
Petitioner :- C/M Dugdheshwar Nath Vidyalaya Society And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- K. Shahi
 
Respondent Counsel :- C.S.C.,B.D.Pandey,P.C.Pathak,R.K.Ojha
 

 
Hon'ble V.K. Shukla,J.

In the present case today there is illness slip of Sri B.D. Pandey, Advocate. Sri K. Shahi, Advocate informs that for this case he has sent illness slip and otherwise he is present in Court, and thus misusing the privilge of sending illness slip.

List this case peremptorily, in the next cause list.

Interim order already passed is extended till the next date of listing.

Order Date :- 30.4.2012

SRY

 

 

 
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