Union Of India Thru' The General ... vs Tilak Raj And Others
2012 Latest Caselaw 1144 ALL

Citation : 2012 Latest Caselaw 1144 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Union Of India Thru' The General ... vs Tilak Raj And Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35268 of 2007
 

 
Petitioner :- Union Of India Thru' The General Manager N.C.R. And Others
 
Respondent :- Tilak Raj And Others
 
Petitioner Counsel :- Amit Sthalekar
 
Respondent Counsel :- Sanjay Singh,S.Sharma
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri S.S. Shama, learned counsel for the respondents has filed supplementary counter affidavit today. The same is taken on record. Shri A.K. Gaur, learned counsel for the petitioner prays for and is allowed a week time to rile supplementary rejoinder affidavit.

List immediately thereafter.

Order Date :- 30.4.2012

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