Citation : 2012 Latest Caselaw 1142 ALL
Judgement Date : 30 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 9280 of 2012 Petitioner :- C/M Hindu Inter College And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- A.K. Gupta,Ashish Agrawal Respondent Counsel :- C.S.C.,G.K.Singh,R.K. Singh,S.P. Singh,V.K. Singh Hon'ble V.K. Shukla,J.
List this case in the last week of July, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 30.4.2012
SRY
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