Commissioner Central Excise & ... vs C.P. Sonkar
2012 Latest Caselaw 1138 ALL

Citation : 2012 Latest Caselaw 1138 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Commissioner Central Excise & ... vs C.P. Sonkar on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64051 of 2007
 

 
Petitioner :- Commissioner Central Excise & Customs And Others
 
Respondent :- C.P. Sonkar
 
Petitioner Counsel :- K.C. Sinha
 
Respondent Counsel :- M.A. Siddiqui,P. Padia,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Admit.

List for hearing in ordinary cours.e

Order Date :- 30.4.2012

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