Jai Veer Singh vs Board Of Directors, Triveni ...
2012 Latest Caselaw 1137 ALL

Citation : 2012 Latest Caselaw 1137 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Jai Veer Singh vs Board Of Directors, Triveni ... on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34282 of 2007
 

 
Petitioner :- Jai Veer Singh
 
Respondent :- Board Of Directors, Triveni Kshetriya Gramin Bank & Others
 
Petitioner Counsel :- B.P. Mishra
 
Respondent Counsel :- A.K. Pandey
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Counter affidavit filed today is taken on record. .

List after two weeks for admisisn as the parties have exchanged their counter and rejoinder affidavits.

Order Date :- 30.4.2012

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