C/M Shanti Niketan Purva ... vs Asstt. Registrar, Firms, ...
2012 Latest Caselaw 1136 ALL

Citation : 2012 Latest Caselaw 1136 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

C/M Shanti Niketan Purva ... vs Asstt. Registrar, Firms, ... on 30 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 63977 of 2010
 

 
Petitioner :- C/M Shanti Niketan Purva Madhyamik Vidyalaya And Another
 
Respondent :- Asstt. Registrar, Firms, Societies And Chits And Others
 
Petitioner Counsel :- R.M. Saggi
 
Respondent Counsel :- C.S.C.,Ajit K. Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 4. Sri Ajit Kumar Singh, Advocate has entered appearance on behalf of respondent No.2. Issue notice to respondent No.3.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 30.4.2012

SRY

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