Citation : 2012 Latest Caselaw 1135 ALL
Judgement Date : 30 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 55426 of 2011 Petitioner :- C/M Govind Gopal Vidyalaya Society And Another Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- Yogish Kumar Saxena Respondent Counsel :- C.S.C.,Akhilesh Singh,Shivam Yadav Hon'ble V.K. Shukla,J.
List this case in the last week of July, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 30.4.2012
SRY
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