Jiledar Singh vs The Additional District Judge ...
2012 Latest Caselaw 1133 ALL

Citation : 2012 Latest Caselaw 1133 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Jiledar Singh vs The Additional District Judge ... on 30 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 20789 of 2012
 

 
Petitioner :- Jiledar Singh
 
Respondent :- The Additional District Judge Ct.No.3 And Others
 
Petitioner Counsel :- Sriprakash Dwivedi,Suneel Kr. Mishra
 

 
Hon'ble Prakash Krishna,J.

Issue notice to respondents no. 3 to 12, pending admission.

Steps within a week.

The stay matter shall be considered after return of the notice.

List in the month of July, 2012.

(Prakash Krishna,J)

Order Date :- 30.4.2012

MK/

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