Assistant Director (Admn.) ... vs Vikram Singh, Mali
2012 Latest Caselaw 1131 ALL

Citation : 2012 Latest Caselaw 1131 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Assistant Director (Admn.) ... vs Vikram Singh, Mali on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 29878 of 2007
 

 
Petitioner :- Assistant Director (Admn.) Aviation Research Centre & Others
 
Respondent :- Vikram Singh, Mali
 
Petitioner Counsel :- K.C. Sinha
 
Respondent Counsel :- Ajay Rajendra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Rakesh Sinha, learned counsel for the petitioner.

List after two weeks peremptorily

Order Date :- 30.4.2012

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