Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Commissioaner Of Income Tax vs M/S M.M.Plastic Pvt. Ltd.
2012 Latest Caselaw 112 ALL

Citation : 2012 Latest Caselaw 112 ALL
Judgement Date : 10 April, 2012

Allahabad High Court
Commissioaner Of Income Tax vs M/S M.M.Plastic Pvt. Ltd. on 10 April, 2012
Bench: Ashok Bhushan, Prakash Krishna



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- INCOME TAX APPEAL No. - 424 of 2008
 

 
Petitioner :- Commissioaner Of Income Tax
 
Respondent :- M/S M.M.Plastic Pvt. Ltd.
 
Petitioner Counsel :- S.C./A.N.Mahajan
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Heard Shri Dhananjay Awasthi, learned counsel for the department and Shri Ashish Bansal, learned counsel appearing for the respondents.

The appeal is admitted on the substantial questions of law as framed in the Memo of Appeal.

Issue notice to the respondent. Steps be taken within four week.

List thereafter.

Order Date :- 10.4.2012

R

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter