Citation : 2012 Latest Caselaw 1119 ALL
Judgement Date : 30 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 5772 of 2012 Petitioner :- C/M Sri Ram Das Agarwal Uchchattar Madhyamik Vidhyalaya &Anr Respondent :- State Of U.P. And Others Petitioner Counsel :- A.K. Sinha Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
List this case in the last week of July, 2012.
Interim order already passed is extended till the next date of listing.
Order Date :- 30.4.2012
SRY
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