C/M J.V. Jain College And Anohter vs District Magistrate And Others
2012 Latest Caselaw 1117 ALL

Citation : 2012 Latest Caselaw 1117 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

C/M J.V. Jain College And Anohter vs District Magistrate And Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 4413 of 2007
 

 
Petitioner :- C/M J.V. Jain College And Anohter
 
Respondent :- District Magistrate And Others
 
Petitioner Counsel :- Anurag Pathak
 
Respondent Counsel :- C.S.C.,A.K.Sharma,Abhay Singh,Anurag Khanna,Rahul Sahai
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Case is called out in revised list. No one appears on behalf of petitioner to press this writ petition . Shri Amit Khanna holding brief of Shri Anurag Kanna, counsel for the respondents is present.

The writ petition is dismissed for want of prosecution.

Interim order, if any stands vacated.

Order Date :- 30.4.2012

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