Sushil Chandra Dixit vs State Of U.P. Thru' Secry., Mini. ...
2012 Latest Caselaw 1116 ALL

Citation : 2012 Latest Caselaw 1116 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Sushil Chandra Dixit vs State Of U.P. Thru' Secry., Mini. ... on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 2456 of 2007
 

 
Petitioner :- Sushil Chandra Dixit
 
Respondent :- State Of U.P. Thru' Secry., Mini. Of Education And Others
 
Petitioner Counsel :- Pramod Kumar Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

A mention on behalf of Shri Pramod Kumar Sharma, learned counsel for the petitioner has been made that he is admitted in the hospital and will be discharged after a week.

List again peremptorily.

Order Date :- 30.4.2012

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