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Navin Pandey S/O Shravan Kumar ... vs State Of U.P Thru Secy. Basic ...
2012 Latest Caselaw 1114 ALL

Citation : 2012 Latest Caselaw 1114 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Navin Pandey S/O Shravan Kumar ... vs State Of U.P Thru Secy. Basic ... on 30 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7250 of 2009
 

 
Petitioner :- Navin Pandey S/O Shravan Kumar Pandey
 
Respondent :- State Of U.P Thru Secy. Basic Education & Ors.
 
Petitioner Counsel :- Narendra Gupta
 
Respondent Counsel :- C.S.C.,Rakesh Kuamr Tewari
 

 
Hon'ble Devendra Kumar Arora,J.

Supplementary affidavit filed by the petitioner in Court, is taken on record.

A copy of the application for recall of order dated 05.01.2012 has been served upon Shri V.K. Bajpai, learned counsel for the opposite parties.

Shri Bajpai, prays for and is granted a week's time to file reply of the same.

Order Date :- 30.4.2012

Suresh

 

 

 
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