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Chandra Bhusan Dwivedi S/O Devi ... vs Union Of India Thru Rural Dev., New ...
2012 Latest Caselaw 1113 ALL

Citation : 2012 Latest Caselaw 1113 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Chandra Bhusan Dwivedi S/O Devi ... vs Union Of India Thru Rural Dev., New ... on 30 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2119 of 2009
 

 
Petitioner :- Chandra Bhusan Dwivedi S/O Devi Prasad Dwivedi & Others
 
Respondent :- Union Of India Thru Rural Dev., New Delhi & Others
 
Petitioner Counsel :- Kuldeep Pati Tripathi,Dinesh Chandra Tripathi
 
Respondent Counsel :- C.S.C.,A.S.G.,Vandana Pandey
 

 
Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted six weeks' time for filing counter affidavit. Rejoinder affidavit be filed within three weeks thereafter.

List thereafter.

Order Date :- 30.4.2012

Suresh

 

 

 
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