Pramod Kumar Singh vs Board Of Directors, Allahabad ...
2012 Latest Caselaw 1112 ALL

Citation : 2012 Latest Caselaw 1112 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Pramod Kumar Singh vs Board Of Directors, Allahabad ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1808 of 2010
 

 
Petitioner :- Pramod Kumar Singh
 
Respondent :- Board Of Directors, Allahabad U.P. Grameen Bank,Banda & Ors.
 
Petitioner Counsel :- S.P. Shukla
 
Respondent Counsel :- Asit Kumar Chaturvedi
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri Asit Chaturvedi, learned counsel for the respondents prays for and is allowed six weeks' further time to file counter affidavit. Rejoinder affidavit be filed within four weeks thereafter.

List thereafter.

Order Date :- 30.4.2012

Tanveer/Suresh

Download the LatestLaws.com Mobile App