Ram Avadh And Another vs State Of U.P.Through Secy. Deptt. ...
2012 Latest Caselaw 1110 ALL

Citation : 2012 Latest Caselaw 1110 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Ram Avadh And Another vs State Of U.P.Through Secy. Deptt. ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 348 of 2012
 

 
Petitioner :- Ram Avadh And Another
 
Respondent :- State Of U.P.Through Secy. Deptt. Of Culture And Others
 
Petitioner Counsel :- Sanjay Kumar
 
Respondent Counsel :- C.S.C.,Sameer Kalia
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit be filed within two weeks thereafter.

List this case in the month of July, 2012.

Order Date :- 30.4.2012

Tanveer/Suresh

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