Dr. Gajendra Singh vs Union Of India Thru. Secr. Ministy ...
2012 Latest Caselaw 1109 ALL

Citation : 2012 Latest Caselaw 1109 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr. Gajendra Singh vs Union Of India Thru. Secr. Ministy ... on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64492 of 2008
 

 
Petitioner :- Dr. Gajendra Singh
 
Respondent :- Union Of India Thru. Secr. Ministy Of Finance & Others
 
Petitioner Counsel :- Ashutosh Srivastava,Ajit Ray
 
Respondent Counsel :- A.S.G.I.,Saurabh Srivastava
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The case is listed peremptorily today. A mention on behalf of Shri Ashuosh Srivastava, learned counsel for the petitioner has been made that he is ill and is not in position to attend the Court.

As prayed, list peremptorily again the next cause list.

It is made clear that the case will not be passed over on the next date.

Order Date :- 30.4.2012

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