Dr. S.B. Singh & Others vs State Of U.P. & Others
2012 Latest Caselaw 1108 ALL

Citation : 2012 Latest Caselaw 1108 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr. S.B. Singh & Others vs State Of U.P. & Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 67787 of 2009
 

 
Petitioner :- Dr. S.B. Singh & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Gautam Baghel,G.B. Singh,P.S. Baghel
 
Respondent Counsel :- C.S.C.,S.N. Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Rejoinder affidavit filed today on behalf of petitioner is taken on record.

Learned counsel for the respondents submits that he wants some time to go through the avernments made in the rejoinder affidavit.

List in the next cause list peremptorily.

Order Date :- 30.4.2012

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