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Rajni Kant Chaturvedi {Objection ... vs Rashtriya Sanskrit Sansthan & 4 ...
2012 Latest Caselaw 1107 ALL

Citation : 2012 Latest Caselaw 1107 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Rajni Kant Chaturvedi {Objection ... vs Rashtriya Sanskrit Sansthan & 4 ... on 30 April, 2012
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 5097 of 2007
 

 
Petitioner :- Rajni Kant Chaturvedi {Objection Filed}
 
Respondent :- Rashtriya Sanskrit Sansthan & 4 Ors.
 
Petitioner Counsel :- I.M. Pandey,In Person
 
Respondent Counsel :- A N Tripathi
 

 
Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the petitioner, the case is adjourned.

List again.

Order Date :- 30.4.2012

Suresh

 

 

 
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