Smt. Shalini Singh W/O Randhir ... vs District Magistrate, Barabanki & ...
2012 Latest Caselaw 1106 ALL

Citation : 2012 Latest Caselaw 1106 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Smt. Shalini Singh W/O Randhir ... vs District Magistrate, Barabanki & ... on 30 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2129 of 2009
 

 
Petitioner :- Smt. Shalini Singh W/O Randhir Singh
 
Respondent :- District Magistrate, Barabanki & Others
 
Petitioner Counsel :- M.S. Rathore
 
Respondent Counsel :- C.S.C.,D.R. Misra
 

 
Hon'ble Devendra Kumar Arora,J.

Learned counsel for the opposite parties no. 1 to 3 prays for and is granted six weeks' further time to file counter affidavit.

Issue fresh notice to the opposite parties no. 4 and 5. Dasti as well.

Order Date :- 30.4.2012

Suresh

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