Sita Verma D/O Hardwari Lal vs Hindustan Petroleum Corporation ...
2012 Latest Caselaw 1103 ALL

Citation : 2012 Latest Caselaw 1103 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Sita Verma D/O Hardwari Lal vs Hindustan Petroleum Corporation ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 9832 of 2010
 

 
Petitioner :- Sita Verma D/O Hardwari Lal
 
Respondent :- Hindustan Petroleum Corporation Ltd. Thru G.M. & Ors.
 
Petitioner Counsel :- Vijayant Nigam
 
Respondent Counsel :- K.S. Pawar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

On account of illness slip of Mr. K.S. Pawar, list in the next cause list.

Order Date :- 30.4.2012

kkb/

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