M/S Icici Bank Ltd. Thru Branch ... vs State Of U.P. Thru Secy. Transport ...
2012 Latest Caselaw 1101 ALL

Citation : 2012 Latest Caselaw 1101 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

M/S Icici Bank Ltd. Thru Branch ... vs State Of U.P. Thru Secy. Transport ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 7284 of 2009
 

 
Petitioner :- M/S Icici Bank Ltd. Thru Branch Office Faizabad
 
Respondent :- State Of U.P. Thru Secy. Transport & Ors.
 
Petitioner Counsel :- Surendra Singh,Sudhir Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

On account of illness slip of Mr. Surendra Singh, list in the next cause list.

Order Date :- 30.4.2012

kkb/

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