Anurag Tiwari vs Lucknow Development Authority ...
2012 Latest Caselaw 1100 ALL

Citation : 2012 Latest Caselaw 1100 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Anurag Tiwari vs Lucknow Development Authority ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 10416 of 2010
 

 
Petitioner :- Anurag Tiwari
 
Respondent :- Lucknow Development Authority Lucknow Through Its Vice
 
Petitioner Counsel :- Ajay Sharma
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

Two weeks' time is allowed to file rejoinder affidavit. List thereafter. Interim order shall continue till then.

Order Date :- 30.4.2012

kkb/

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