Smt.Chandra Kali vs The District Magistrate Sitapur ...
2012 Latest Caselaw 1099 ALL

Citation : 2012 Latest Caselaw 1099 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Smt.Chandra Kali vs The District Magistrate Sitapur ... on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 2698 of 2012
 

 
Petitioner :- Smt.Chandra Kali
 
Respondent :- The District Magistrate Sitapur And Others
 
Petitioner Counsel :- Ajeet Kumar Singh,Pradeep Kumar Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

As prayed by learned Standing Counsel, two weeks' time is allowed to file response. List along with service report in the next cause list.

Order Date :- 30.4.2012

kkb/

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