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Gajendra Kumar & 5 Ors. vs State Of U.P. Thru Prin.Secy. Sec. ...
2012 Latest Caselaw 1098 ALL

Citation : 2012 Latest Caselaw 1098 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Gajendra Kumar & 5 Ors. vs State Of U.P. Thru Prin.Secy. Sec. ... on 30 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1077 of 2008
 

 
Petitioner :- Gajendra Kumar & 5 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Sec. Education & 2 Ors.
 
Petitioner Counsel :- Balram Yadav,P.R. Kanaujia
 
Respondent Counsel :- C.S.C.,I.P. Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted one week's time to seek instruction with regard to present position.

List thereafter.

Order Date :- 30.4.2012

Tanveer/Suresh

 

 

 
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