C/M J.V. Jain College And Another vs D.M. And Others
2012 Latest Caselaw 1097 ALL

Citation : 2012 Latest Caselaw 1097 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

C/M J.V. Jain College And Another vs D.M. And Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 69696 of 2006
 

 
Petitioner :- C/M J.V. Jain College And Another
 
Respondent :- D.M. And Others
 
Petitioner Counsel :- Anurag Pathak
 
Respondent Counsel :- C.S.C.,Rahul Sahai
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Case is called out in revised list. No one appears on behalf of petitioner to press this writ petition . Shri Amit Khanna holding brief of Shri Anurag Kanna, counsel for the respondents is present.

The writ petition is dismissed for want of prosecution.

Interim order, if any stands vacated.

Order Date :- 30.4.2012

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