Smt. Neelam Kalsi vs State Of U.P. And Others
2012 Latest Caselaw 1094 ALL

Citation : 2012 Latest Caselaw 1094 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Smt. Neelam Kalsi vs State Of U.P. And Others on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 24600 of 2007
 

 
Petitioner :- Smt. Neelam Kalsi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List before another Bench of which one of us ( Hon. Rakesh Tiwari,J) is not a member after obtaining nomination from Hon. the Chief Justice.

Order Date :- 30.4.2012

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