Smt. Kaushaliya Devi vs Manager, Punjab National Bank & ...
2012 Latest Caselaw 1093 ALL

Citation : 2012 Latest Caselaw 1093 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Smt. Kaushaliya Devi vs Manager, Punjab National Bank & ... on 30 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 10056 of 2007
 

 
Petitioner :- Smt. Kaushaliya Devi
 
Respondent :- Manager, Punjab National Bank & Another
 
Petitioner Counsel :- Mridul Kumar
 
Respondent Counsel :- A.S.G.I.,Ashok Jaiswal,Dr. Ashok.Nigam,S.C.,Tarun Varma
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Supplementary affidavit filed today by the petitioner is taken on record. Learned counsel for the respondents prays for and is allowed three weeks' time to file supplementary counter affidavit. Supplementary rejoinder affidavit may be filed within three weeks thereafter.

List thereafter.

Order Date :- 30.4.2012

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