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State Of U.P. Thru Secy. Home & Anr. vs Nathu Lal & Anr.
2012 Latest Caselaw 1088 ALL

Citation : 2012 Latest Caselaw 1088 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
State Of U.P. Thru Secy. Home & Anr. vs Nathu Lal & Anr. on 30 April, 2012
Bench: Rajiv Sharma, Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 131 of 2008
 

 
Petitioner :- State Of U.P. Thru Secy. Home & Anr.
 
Respondent :- Nathu Lal & Anr.
 
Petitioner Counsel :- Standing Counsel
 
Respondent Counsel :- C.S.C.,S C.Shukla
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned counsel for the opposite parties, the case is adjourned.

List again.

Order Date :- 30.4.2012

Tanveer/Suresh

 

 

 
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