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Raj Kumar Mishra vs State Of U.P. And Others
2012 Latest Caselaw 1087 ALL

Citation : 2012 Latest Caselaw 1087 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Raj Kumar Mishra vs State Of U.P. And Others on 30 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 34296 of 2004
 

 
Petitioner :- Raj Kumar Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Kumar Nigam,A.K. Tripathi,Chandra Shekhar Rai,R.C. Singh,Rahul Sahai
 
Respondent Counsel :- C.S.C,S.K. Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Office has reported that  the notice was sent on 6.10.2004 to O.P. No.3. in compliance of the order  dated 23.8.2004. Neither  the acknowledgment nor  undelivered  notice has been returned in the office.  The office is directed  to submit a fresh report.

List in the next cause list.

Order Date :- 30.4.2012

R

 

 

 
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