Dr.Anjani Kumar Pathak vs Chhatrapati Sahuji Maharaj ...
2012 Latest Caselaw 1086 ALL

Citation : 2012 Latest Caselaw 1086 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Dr.Anjani Kumar Pathak vs Chhatrapati Sahuji Maharaj ... on 30 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE BENCH No. - 1507 of 2010
 

 
Petitioner :- Dr.Anjani Kumar Pathak
 
Respondent :- Chhatrapati Sahuji Maharaj Medical University Lucknow
 
Petitioner Counsel :- Bulbul Godiyal
 
Respondent Counsel :- B P S Dhakrey
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

List again showing the name of Shri Krishna Chandra, learned counsel, in the cause list as counsel for the opposite parties.

Order Date :- 30.4.2012

Tanveer/Suresh

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