Purshottam Kumar Gupta S/O Late ... vs D.M., Lucknow & Others
2012 Latest Caselaw 1083 ALL

Citation : 2012 Latest Caselaw 1083 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Purshottam Kumar Gupta S/O Late ... vs D.M., Lucknow & Others on 30 April, 2012

Bench: Devi Prasad Singh, Saeed-Uz-Zaman Siddiqi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- MISC. BENCH No. - 11093 of 2008
 

 
Petitioner :- Purshottam Kumar Gupta S/O Late Ram Avtar Gupta
 
Respondent :- D.M., Lucknow & Others
 
Petitioner Counsel :- Abhishek Ranjan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble Saeed-Uz-Zaman Siddiqi,J.

On account of illness slip of Mr. Abhishek Ranjan, list in the next cause list.

Order Date :- 30.4.2012

kkb/

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