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Dinesh Kumar Pahariya vs Icici Lombard Motor Insurance Co. ...
2012 Latest Caselaw 1082 ALL

Citation : 2012 Latest Caselaw 1082 ALL
Judgement Date : 30 April, 2012

Allahabad High Court
Dinesh Kumar Pahariya vs Icici Lombard Motor Insurance Co. ... on 30 April, 2012
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 652 of 2012
 

 
Petitioner :- Dinesh Kumar Pahariya
 
Respondent :- Icici Lombard Motor Insurance Co. Ltd. And Others
 
Petitioner Counsel :- Dinesh Kumar Sony
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice to the respondents returnable at an early date.

Order Date :- 30.4.2012

OP

 

 

 
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