Lalit Kumar Wadhwa vs Smt. Madhu Wadhwa
2012 Latest Caselaw 1076 ALL

Citation : 2012 Latest Caselaw 1076 ALL
Judgement Date : 30 April, 2012

Allahabad High Court

Lalit Kumar Wadhwa vs Smt. Madhu Wadhwa on 30 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 728 of 2012
 

 
Petitioner :- Lalit Kumar Wadhwa
 
Respondent :- Smt. Madhu Wadhwa
 
Petitioner Counsel :- Rajeev Kumar Saini
 

 
Hon'ble Prakash Krishna,J.

The writ petition is disposed of by providing that Original Suit No. 513 of 2009, 'Lalit Kumar Wadhwa vs. Smt. Madhu Wadhwa' pending in the court of Additional District Judge, Room No. 10 Saharanpur, may be heard and disposed of expeditiously, preferably within a period of one year from the date of production of certified copy of this order.

(Prakash Krishna,J)

Order Date :- 30.4.2012

MK/

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